Patna High Court - Orders
Ram Swarup Singh & Anr. vs The Union Of India Through The General ... on 31 August, 2015
Author: Shivaji Pandey
Bench: Shivaji Pandey
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Appeal No.468 of 2013
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Ram Swarup Singh & Anr.
.... .... Appellant/s
Versus
The Union of India Through The General Manager, Eastern Railway,
Kolkata
.... .... Respondent/s
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Appearance :
For the Appellant/s : Mr.
For the Respondent/s : Mr.
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CORAM: HONOURABLE MR. JUSTICE SHIVAJI PANDEY
ORAL ORDER
7 31-08-2015As prayed for, four weeks' time is granted to remove the defects as pointed out by the Office, failing which the Memo of appeal shall stand rejected without further reference to a Bench.
(Shivaji Pandey, J) Jay/-
U