Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Tamilnadu - Subsection Section 4(c) in Tamil Nadu Timber Transit Rules, 1968 (c)A person applying to the Range Officer, having jurisdiction for supply of printed forms of permits shall return the counter-foils of the permits, if any, supplied to him previously.
