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State of Goa - Section

Section 114 in The Goa, Daman and Diu (Excise Duty) Rules, 1964

114. Control of the Administration under the Act.

(1)Subject to the directions of the Government, the Commissioner shall have control of all other officers exercising functions under the Act.
(2)The Assistant Excise Commissioner, subject to the directions of the Commissioner shall control all officers subordinate to him.
(3)[ The Superintendent of Excise shall control the Inspectors, Sub-Inspectors of Excise, Supervisors and Guards subject to the control and direction of the Commissioner and Assistant Excise Commissioner.] [Inserted by Notification No. FD/F.111/20-3/part/4899/66 dated 26-9-1966, published in Government Gazette Series I, No. 27 dated 6-10-1966.]