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Calcutta High Court (Appellete Side)

Smt. Kamala Debnath And Another vs State Of West Bengal And Another on 19 December, 2022

19.12.2022 Court No.35 Item No. 54 pk CRR 571 of 2016 Smt. Kamala Debnath and another Vs. State of West Bengal and another With CRR 671 of 2016 Amit Debnath Vs. State of West Bengal and another Mr. Soumya Nag ... for the petitioner Mr. N. P. Agarwal , Mr. Pratick Bose ... for the State.

On the prayer made on behalf of the petitioner, let the matter be adjourned today and again appear in the list on 03.01.2023.

(Rai Chattopadhyay, J.)