Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21] [Entire Act] State of Nagaland - Subsection Section 21(b) in The Nagaland Excise Act, 1967 (b)in the case of excisable articles exported-in the territories to which this Act applies or in the State or territory to which the article is exported;
