Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(e) in Bureau of Indian Standards (Powers and Duties of Director General) Regulations, 2018

(e)the words and expressions used and not defined in these regulations but defined in the Act or the rules shall have the meanings respectively assigned to them in the Act or in the rules, as the case may be.