Section 83(1) in Nagpur Improvement Trust Act, 1936
(1)[The Corporation] [Substituted by M.P. Act XIV of 1952, section 19.] shall pay from the [the Corporation] [Substituted by M.P. Act XIV of 1952, section 19.] fund to the Trust on the first day of each quarter, so long as the Trust continues to exist, a sum equivalent to half per cent per quarter on the annual ratable valuation of houses within [the City] [Substituted by M.P. Act XIV of 1952, section 19.] as it stood on the first day of the last preceding quarter.
