Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3] [Section 17(1)] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(1)(h) in The Air (Prevention And Control Of Pollution) Act, 1981

(h)to advise the State Government with respect to the suitability of any premises or location for carrying on any industry which is likely to cause air pollution;