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[Cites 0, Cited by 2] [Section 5(2)] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(2)(b) in Tamil Nadu Industrial Establishments (National, festival and special holidays) Act, 1958

(b)wages for such day and to avail himself of a substituted holiday with wages [on one of the three days immediately before or after the day on which he so works.] [Substituted by Madras Industrial Establishments (National and Festival Holidays) Amendment Act, 1964 (Tamil Nadu Act 17 of 1964).]