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[Cites 0, Cited by 0] [Section 38] [Entire Act]

Union of India - Subsection

Section 38(10) in The Food Safety And Standards Act, 2006

(10)The Commissioner of Food Safety may from time to time issue guidelines with regard to exercise of powers of the Food Safety Officer, which shall be binding:Provided that the powers of such Food Safety Officer may also be revoked for a specified period by the Commissioner of Food Safety.