Himachal Pradesh High Court
State Of H.P. & Anr. vs . Sh. Tulsi Ram on 29 April, 2022
Bench: Sabina, Sandeep Sharma
State of H.P. & Anr. vs. Sh. Tulsi Ram CWP No. 2556 of 2022 .
29.04.2022 Present: Mr. Ashok Sharma, Advocate General with Mr. Ashwani Sharma, Additional Advocate General, for the petitioners.
CWP No. 2556/2022 & CMP No. 4796/2022 Let notice be issued to the respondent for 25.08.2022.
( Sabina ) Judge (Sandeep Sharma) Judge April 29, 2022 (reena) ::: Downloaded on - 29/04/2022 20:08:35 :::CIS