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Rajasthan High Court - Jaipur

Kailash @ Maniya S/O Ratan Lal vs State Of Rajasthan on 17 June, 2021

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                        S.B. Criminal Miscellaneous Bail Application No. 5942/2021

                                    Kailash @ Maniya S/o Ratan Lal
                                                                                                       ----Petitioner
                                                                        Versus
                                    State Of Rajasthan
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Pradeep Kumar Sharma through video conferencing For Respondent(s) : Mr. Mangal Singh Saini, PP HON'BLE MR. JUSTICE CHANDRA KUMAR SONGARA (V.J.) Order 17/06/2021 Learned Public Prosecutor is directed to procure the case diary along with injury and X-Ray reports of injured Shamsher Singh.

List on 24.06.2021.

(CHANDRA KUMAR SONGARA (V.J.)),J Satyendra/2 (Downloaded on 22/06/2021 at 08:28:17 PM) Powered by TCPDF (www.tcpdf.org)