Rajasthan High Court - Jaipur
Kailash @ Maniya S/O Ratan Lal vs State Of Rajasthan on 17 June, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous Bail Application No. 5942/2021
Kailash @ Maniya S/o Ratan Lal
----Petitioner
Versus
State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Pradeep Kumar Sharma through video conferencing For Respondent(s) : Mr. Mangal Singh Saini, PP HON'BLE MR. JUSTICE CHANDRA KUMAR SONGARA (V.J.) Order 17/06/2021 Learned Public Prosecutor is directed to procure the case diary along with injury and X-Ray reports of injured Shamsher Singh.
List on 24.06.2021.
(CHANDRA KUMAR SONGARA (V.J.)),J Satyendra/2 (Downloaded on 22/06/2021 at 08:28:17 PM) Powered by TCPDF (www.tcpdf.org)