Section 34 in The Assam State Co-operative Agriculture and Rural Development Bank Limited
34. Executive Committee.
- The Board shall form an Executive Committee from amongst its members consisting of the following members-(i)The Chairman of the Bank ;(ii)The Vice-Chairman of the Bank ;(iii)The Registrar of Co-operative Societies or his representative ;(iv)The Chief Executive Director of the Bank ;(v)Three members to be elected by the Bank from the individual members of the Bank ;(vi)The Executive Director of the Bank who will act as Member Secretary of the Executive Committee.
