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Himachal Pradesh High Court

Neelam Pathania vs State Of H.P & Ors A/W Connectematter on 9 September, 2022

Author: Satyen Vaidya

Bench: Satyen Vaidya

Neelam Pathania Vs State of H.P & Ors a/w connectematter .

CWP No. 4997 of 2021 a/w CWP No. 7530 opf 2021 09.09.2022 Present: Mr. Ajay Sharma, Senior Advocate with Mr. Atharv Sharma, Advocate, for the petitioner in CWP No. 7530 of 2021 and for respondent No.4 in CWP No. 7530 of 2022.

Mr. Narender Thakur, Dy. A.G., and Mr. Manoj Bagga, Assistant A.G, for the respondents -State in both the petitions.

Mr. Devinder K. Sharma, Advocate, vice counsel for respondents No. 3 in CWP No. 4997 of 2021 and for petitioner in CWP No. 7530 of 2022.

CMP No. 10394 of 2022 in CWP No. 4997 of 2021 Mr. Devinder K. Sharma, learned vice counsel appearing for respondent No.3 states that the original counsel Mr. Arush Matlotia is not available today on account of personal difficulty. He prays for an adjournment.

List on 16.09.2022.

( Satyen Vaidya ) Judge September 09, 2022 (gaurav) ::: Downloaded on - 09/09/2022 20:06:03 :::CIS