Section 2(4) in Telangana Borstal Schools Act, 1925
(4)[ "Probation officer" means a person appointed to be a probation officer under [the] [Added by the Andhra Pradesh Borstal Schools (Amendment) Act, 1951 (Act XI of 1951).] Telangana Probation of Offenders Act, 1936 (Act III of 1937).]
