Allahabad High Court
Randheer Singh & Ors. vs Hon'Ble High Court Of Judicature At ... on 6 December, 2021
Bench: Devendra Kumar Upadhyaya, Saroj Yadav
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 9 Case :- SERVICE BENCH No. - 28511 of 2021 Petitioner :- Randheer Singh & Ors. Respondent :- Hon'Ble High Court Of Judicature At Allahabad Thru.R.G.&Ors. Counsel for Petitioner :- Shobhit Mohan Shukla Counsel for Respondent :- C.S.C.,Gaurav Mehrotra Hon'ble Devendra Kumar Upadhyaya,J.
Hon'ble Mrs. Saroj Yadav,J.
Notice on behalf of respondent Nos. 1 and 2 has been accepted by Sri Gaurav Mehrotra, Advocate, whereas learned State Counsel has accepted notice on behalf of respondent Nos. 3 and 4.
Issue notice to the respondent Nos. 5 to 73 who shall be served through Registrar General of this Court, returnable on 05.01.2022.
Steps to be taken within 48 hours.
Respondents shall file their counter affidavit by the next date of listing.
Office while issuing notices to the respondent Nos. 5 to 73 shall also furnish them certified copy of this order.
List this case on 05.01.2022 along with Writ Petition Nos.11453(SB) of 2020 and 30173(SB) of 2019.
Order Date :- 6.12.2021 Sanjay