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[Cites 0, Cited by 0] [Section 208] [Entire Act]

Union of India - Subsection

Section 208(11) in The Coal Mines Regulations, 2011

(11)In case of opencast mines, the owner, agent and manager of a mine shall draw up a plan which shall instruct all shotfirers the detail procedure to be followed in the event of a misfired shot.