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[Cites 0, Cited by 0] [Section 60] [Entire Act]

State of Rajasthan - Subsection

Section 60(2) in Rajasthan Juvenile Justice (Care and Protection of Children) Rules, 2002

(2)In addition to donations, contributions or subscriptions coming under sub-Section (2) of Sec 61, the Central Government shall also make contribution to the Fund.