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[Cites 0, Cited by 0] [Section 19(4)] [Section 19] [Entire Act]

State of Uttar Pradesh - Subsection

Section 19(4)(a) in U.P. Information Technology (Electronic Service Delivery) Rules, 2016

(a)secure Login of Authorised Agents, as are required to access the application system, through use of Digital Signature Certificates;