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[Cites 0, Cited by 0] [Section 29(3)] [Section 29] [Entire Act]

State of Uttar Pradesh - Subsection

Section 29(3)(x) in Doctor Ram Manohar Lohiya National Law University Uttar Pradesh Act, 2005

(x)perform such other duties as may be assigned to him from time to time, by the Executive Council or the [Vice-Chancellor] [Substituted for 'Director' by U.P. Act 5 of 2009, Section 2.] under the provisions of this Act or the regulations.