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Gauhati High Court

Smt Banalata Das vs Raju Pal Choudhury And 2 Ors on 6 June, 2024

                                                                      Page No.# 1/5

GAHC010078042018




                        THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : MACApp./365/2018

         SMT BANALATA DAS
         W/O SRI ASWINI DAS
         VILL. SANTI NAGAR .P.O. BARPETA -781301, P.S. AND DIST. BARPETA,
         ASSAM



         VERSUS

         RAJU PAL CHOUDHURY AND 2 ORS
         S/O TAPAN PAUL CHOUDHURY
         VILL. OPPOSITE SIDE OF D.C. OFFICE ,BONGAIGAON, DIST.
         BONGAIGAON, ASSAM PIN 783380

         2:FORAJ ALI
          S/O MD SAIFUL ALI .
         VILL.GAMARIGURI
         P.S. ABHAYPURI
          DIST. BONGAIGAON
         ASSAM PIN .783384

         3:THE BRANCH MANAGER
          ORIENTAL INSURANCE CO .LTD
          BARPETA ROAD BRANCH OFFICE BARPETA 781315
          P.S. BARPETA ROAD
         DIST. BARPETA
         ASSAM

         4:THE DIVISIONAL MANAGER
          ICICI LAMBARD GENERAL INSURANCE COMPANY
          MADHAB TOWER
          3RD FLOOR
         AMWAY BUILDING
          RUKMINI GAON
                                                              Page No.# 2/5

             G.S. ROAD
             GUWAHATI-78102

Advocate for the Petitioner   : MR. B K JAIN

Advocate for the Respondent : MS. R D MOZUMDAR R-3




             Linked Case : I.A.(Civil)/4378/2018

            ORIENTAL INSURANCE COMPANY LTD
            HAVING ITS GAUHATI REGIONAL OFFICE AT GUWAHATI
            ULUBARI
            KAMRUP (M) REPRESENTED BY THE DEPUTY MANAGER
            GAUHATI REGIONAL OFFICE
            ULUBARI
            GUWAHATI 781007
            KAMRUP (M)
            ASSAM.


             VERSUS

            SMTI BANALATA DAS AND 2 ORS
            W/O SHRI ASWINI DAS
            VILL. SANTI NAGAR
            P.O. METUAKUCHI
            P.S. AND DIST. BARPETA
            ASSAM
            PIN 781301

            2:RAJU PAUL CHOUDHURY
            S/O TAPAN PAUL CHOUDHURY
             VILL. OPPOSITE SIDE OF D.C. OFFICE
             P.O. AND DIST. BONGAIGAON
            ASSAM
             PIN 783380
             3:FORAJ ALI
            S/O MD. SAIFUL ISLAM
             VILL. DUMARGURI
             P.O. DUMERGURI
            P.S. ABHAYAPURI
             DIST. BONGAIGAON
            ASSAM
                                                                Page No.# 3/5

PIN 783384
------------
Advocate for : MS. R D MOZUMDAR
Advocate for : MR. B K JAIN (R1) appearing for SMTI BANALATA DAS AND 2
ORS



Linked Case : CO/18/2022

ORIENTAL INSURANCE COMPANY LIMITED AND ANR
HAVING ITS REGIONAL OFFFICE AT GUWAHATI
ULUBARI
GUWAHATI 781007 REPRESENTED BY THE DEPUTY MANAGER
GAUHATI REGIONAL OFFICE
ULUBARI
GUWAHATI 781007


VERSUS

SMTI BANALATA DAS AND 2 ORS
W/O SHRI ASWINI DAS
R/O VILL. SANTI NAGAR
P.O. METUAKUCHI
P.S. AND DIST. BARPETA
ASSAM
PIN 781301

2:FORAJ ALI
S/O MD. SAIFUL ALI
VILL. GAMARIGURI
 P.S. ABHAYAPURI
 DIST. BONGAIGAON
ASSAM.
 3:THE BRANCH MANAGER
ORIENTAL INSURANCE CO. LTD.
 BARPETA ROAD BRANCH OFFICE
 BARPETA 781315
 P.S. BARPETA ROAD
 DIST. BARPETA
ASSAM.
 ------------
Advocate for : MS R D MAZUMDAR
Advocate for : appearing for SMTI BANALATA DAS AND 2 ORS
                                                            Page No.# 4/5

Linked Case :

ORIENTAL INSURANCE COMPANY LTD



VERSUS

SMTI BANALATA DAS AND 2 ORS



------------
Advocate for :
Advocate for : appearing for SMTI BANALATA DAS AND 2 ORS



Linked Case : I.A.(Civil)/1635/2021

SMT BANALATA DAS
W/O SRI ASWINI DAS
VILL. SANTI NAGAR .P.O. BARPETA -781301
P.S. AND DIST. BARPETA
ASSAM


VERSUS

THE BRANCH MANAGER
ORIENTAL INSURANCE CO .LTD
BARPETA ROAD BRANCH OFFICE BARPETA 781315
P.S. BARPETA ROAD
DIST. BARPETA
ASSAM


------------
Advocate for : MR. B K JAIN
Advocate for : R D MAZUMDAR appearing for THE BRANCH MANAGER
ORIENTAL INSURANCE CO .LTD
                                                                      Page No.# 5/5


                                    BEFORE
                      HONOURABLE MRS. JUSTICE MARLI VANKUNG

                                        ORDER

Date : 06.06.2024.

Heard Mr. Y.S. Mannan, learned counsel for the appellant along with Mr. S.P. Sharma, learned counsel for the respondent/Insurance Company. The learned counsel for the appellant submits that this court vide its Order dated 17.05.2024 in I.A.(C)/ 1370/2024 allowed the impleadment of the ICICI, Lombard, General Insurance Company to be impleaded as respondent No.4. However, there was no order for issuance of notice to the newly impleaded respondent No.4.

The learned counsel submits that he may be allowed to issue notice to the newly impleaded respondent No.4.

In view of the above, since it is seen that service is not complete, this matter is released from hearing list.

The learned counsel for the appellant is to take steps for issuance of notice to the newly impleaded respondent No.4 through Registered post with A/D within 3 (three) days, returnable by 3 (three) weeks as well as through usual process.

List after 3 (three) weeks.

JUDGE Comparing Assistant