Madras High Court
M.Palanisamy vs Palanisamy on 25 March, 2026
Author: T.V.Thamilselvi
Bench: T.V.Thamilselvi
CRP No. 1312 of 2026
AND CMP Nos. 6383 & 6381 of 2026
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 25-03-2026
CORAM
THE HONOURABLE MRS.JUSTICE T.V.THAMILSELVI
CRP No. 1312 of 2026
AND
CMP Nos. 6383 & 6381 of 2026
1. M.Palanisamy
S/o Muthusamy, Karuvelanthottam,
Kuppirikkapalayam Village,
Perugkurichi Post, Paramathi Velur
Taluk, Namakkal District. and 4 Others
2. Pavayi
W/o Muthusamy, Karuvelanthottam,
Kuppirikkapalayam Village,
Perugkurichi Post, Paramathi Velur
Taluk, Namakkal District.
3. Kalpana
W/o Palanisamy, Karuvelanthottam,
Kuppirikkapalayam Village,
Perugkurichi Post, Paramathi Velur
Taluk, Namakkal District.
4. Thanadharshini
D/o. Palanisamy, Karuvelanthottam,
Kuppirikkapalayam Village,
Perugkurichi Post, Paramathi Velur
Taluk, Namakkal District.
5. Iswarya
W/o Sathishkumar, Nedunkadu,
Vellanallampalayam, Karuveppampatty
Village, Thanneerpanthalpalayam Post,
Tiruchengodu Taluk, Namakkal
District.
Petitioner(s)
__________
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CRP No. 1312 of 2026
AND CMP Nos. 6383 & 6381 of 2026
Vs
1. Palanisamy
S/o Nallaiya Gounder,
Karuvelanthottam, Kuppirikkapalayam
Village, Paramathi Velur Tk, Namakkal
Dt.
Respondent(s)
CMP No. 6383 of 2026
1. M.Palanisamy
S/o Muthusamy, Karuvelanthottam,
Kuppirikkapalayam Village,
Perugkurichi Post, Paramathi Velur
Taluk, Namakkal District.
2.Pavayi
W/o Muthusamy, Karuvelanthottam,
Kuppirikkapalayam Village,
Perugkurichi Post, Paramathi Velur
Taluk, Namakkal District.
3.Kalpana
W/o Palanisamy, Karuvelanthottam,
Kuppirikkapalayam Village,
Perugkurichi Post, Paramathi Velur
Taluk, Namakkal District.
4.Thanadharshini
D/o. Palanisamy, Karuvelanthottam,
Kuppirikkapalayam Village,
Perugkurichi Post, Paramathi Velur
Taluk, Namakkal District.
5.Iswarya
W/o Sathishkumar, Nedunkadu,
Vellanallampalayam, Karuveppampatty
Village, Thanneerpanthalpalayam Post,
Tiruchengodu Taluk, Namakkal
District.
__________
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https://www.mhc.tn.gov.in/judis
CRP No. 1312 of 2026
AND CMP Nos. 6383 & 6381 of 2026
Appellant(s)
Vs
1. Palanisamy
S/o Nallaiya Gounder,
Karuvelanthottam, Kuppirikkapalayam
Village, Paramathi Velur Tk, Namakkal
Dt.
Respondent(s)
CMP No. 6381 of 2026
1. M.Palanisamy
S/o Muthusamy, Karuvelanthottam,
Kuppirikkapalayam Village,
Perugkurichi Post, Paramathi Velur
Taluk, Namakkal District.
2.Pavayi
W/o Muthusamy, Karuvelanthottam,
Kuppirikkapalayam Village,
Perugkurichi Post, Paramathi Velur
Taluk, Namakkal District.
3.Kalpana
W/o Palanisamy, Karuvelanthottam,
Kuppirikkapalayam Village,
Perugkurichi Post, Paramathi Velur
Taluk, Namakkal District.
4.Thanadharshini
D/o. Palanisamy, Karuvelanthottam,
Kuppirikkapalayam Village,
Perugkurichi Post, Paramathi Velur
Taluk, Namakkal District.
5.Iswarya
W/o Sathishkumar, Nedunkadu,
Vellanallampalayam, Karuveppampatty
Village, Thanneerpanthalpalayam Post,
Tiruchengodu Taluk, Namakkal
District.
Appellant(s)
__________
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https://www.mhc.tn.gov.in/judis
CRP No. 1312 of 2026
AND CMP Nos. 6383 & 6381 of 2026
Vs
1. Palanisamy
S/o Nallaiya Gounder,
Karuvelanthottam, Kuppirikkapalayam
Village, Paramathi Velur Tk, Namakkal
Dt.
Respondent(s)
CRP No. 1312 of 2026
For Petitioner(s): MR.N.Umapathi
For Respondent(s): Mr.A.Chandrasekaran
ORDER
List the matter on 27.03.2026.
2. Interim order already granted by this Court is further extended till then.
25-03-2026 MTL To The District Munsif Court, Paramathi.
__________ Page4 of 5 https://www.mhc.tn.gov.in/judis CRP No. 1312 of 2026 AND CMP Nos. 6383 & 6381 of 2026 T.V.THAMILSELVI, J.
MTL CRP No. 1312 of 2026 AND CMP Nos. 6383 & 6381 of 2026 25-03-2026 __________ Page5 of 5 https://www.mhc.tn.gov.in/judis