Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Gujarat - Subsection

Section 31(xi) in Veer Narmad South Gujarat University Act, 1965

(xi)generally ail matters for which provisions is, in the opinion of the Syndicate, necessary for the exercise of the powers conferred or the performance of the duties imposed upon by the Syndicate by this Act or the Statutes.