Section 3(12) in Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961
(12)[ "date of the publication of this Act" means the date of publication of the [Tamil Nadu] [Substituted by section 2(1 )(b) of the Tamil Nadu Land Reforms (Reduction of Ceiling on Land) Act, 1970 (Tamil Nadu Act 17 of 1970), which was deemed to have come into force on the 15th February 1970.] Land Reforms (Reduction of Ceiling on Land) Act, 1970, in the [Fort St. George Gazette;] [Now the Tamil Nadu Government Gazette.]
