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Union of India - Section

Section 10 in The Cement Control Order, 1967

10.

[* * *] [Omitted by S.O. 168 (E), dated 1st March, 1989.].
(vi)[ additional road transport charges, where allowed;] [Substituted by S.O. 323, dated 12th January, 1968.]
[Provided that the total of charges to be fixed in respect of items (ii), (iii) and (iv) shall not exceed Rs. 20.00 per tonne:Provided further that the charges in respect of items (ii), (iii) and (iv) as in force immediately before the 1st of October, 1975 shall not be increased by the State Government except with the previous approval of the Central Government;Provided also that where the charges in respect of items (ii), (iii) and (iv) as in force immediately before the, 1st of October, 1975 exceed Rs. 20.00 per tonne of cement, such charges shall, on and from that date, be deemed to have been reduced to Rs. 20.00 per tonne of cement.] [Substituted by S.O. 562 (E), dated 30th September, 1975.]