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[Cites 0, Cited by 0] [Section 133] [Entire Act]

State of Uttar Pradesh - Subsection

Section 133(a) in U.P. Revenue Code (Amendment) Act, 2016

(a)in sub-section (1), in clause (c), for the words ^^nLrkostksa dk the words ^^nLrkostksa dk fu'iknu shall be substituted;