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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Tamilnadu - Subsection

Section 36(2) in The Tamil Nadu Cinemas (Regulation) Rules, 1957

(2)[ The grant of no objection certificate is necessary for the construction of a new cinema house and also for converting any building into a cinema house.] [Substituted by G.O. Ms. No. 3263, Home, dated the 26th November 1970.]