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[Cites 0, Cited by 0] [Section 51] [Entire Act]

State of Rajasthan - Subsection

Section 51(1) in The Rajasthan Waqf Board (Election of Members) Rules, 1999

(1)Any polling agent may challenge the identity of a person claiming to be a particular elector by first depositing a come of two rupees in case with the Presiding Officer for each such challenge.