Section 4A in Kumaun and Uttarakhand Zamindari Abolition and Land Reforms Act, 1960
4A. [ Vesting of interest of hissedar in the forest land. [Ins by U.P. Act 15 of 1978 w.e.f. November 30. 1977]
- With effect from January, 1, 1978 the rights, title and interest of every hissedar in respect of forest land shall cease and shall vest in the State Government free from all encumbrances, and the provisions of this Chapter and Chapter V shall mulatis mutandis apply to a forest land as they apply to a khaikari land.]
