Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] Union of India - Subsection Section 12(14) in Rationalisation of Forms and Reports under Certain Labour Laws Rules, 2017 (14)The nature of work involved and the facilities, including any plant and machinery provided in the case of a building or other construction work
