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[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

Union of India - Subsection

Section 31(2)(b) in Burn Company and Indian Standard Wagon Company (Nationalisation) Act, 1976

(b)the form and the manner in which and the conditions under which the Custodian shall maintain the accounts as required by section 11;