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Bombay High Court

Nirav Modi vs The State Of Maharashtra And Anr on 18 October, 2019

Bench: S.S. Shinde, Nitin B. Suryawanshi

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

     CR. APPLICATION IN APPEAL NO. 1075 OF 2019
                         In
          CR. APPEAL STAMP NO. 886 OF 2019

 Nirav Modi                                                 ....Appellant
             V/S
 The State Of Maharashtra And Anr                        ....Respondent

Adv Vijay Aggarwal a/w Ashul Agarwal a/w Rahul S.Agarwal i/b Yashwardhan Tiwari For Appellant APP S.V.Sonawane For State CORAM : S.S. SHINDE & NITIN B. SURYAWANSHI, JJ DATE : 18th October, 2019 P.C. :

At the request of learned advocate for the petitioners / respondent / applicant , Stand over to 11/11/2019 ( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 18/10/2019 ::: Downloaded on - 19/10/2019 04:22:04 :::