Bombay High Court
Nirav Modi vs The State Of Maharashtra And Anr on 18 October, 2019
Bench: S.S. Shinde, Nitin B. Suryawanshi
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CR. APPLICATION IN APPEAL NO. 1075 OF 2019
In
CR. APPEAL STAMP NO. 886 OF 2019
Nirav Modi ....Appellant
V/S
The State Of Maharashtra And Anr ....Respondent
Adv Vijay Aggarwal a/w Ashul Agarwal a/w Rahul S.Agarwal i/b Yashwardhan Tiwari For Appellant APP S.V.Sonawane For State CORAM : S.S. SHINDE & NITIN B. SURYAWANSHI, JJ DATE : 18th October, 2019 P.C. :
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