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Kerala High Court

M/S. Brighttech Interiors & Exteriors ... vs Union Of India on 4 March, 2025

Author: Bechu Kurian Thomas

Bench: Bechu Kurian Thomas

WP(C) No.5342/2025                        1/3                         Order Date : 04-03-2025

                        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        PRESENT
                     THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
             Tuesday, the 4th day of March 2025 / 13th Phalguna, 1946
                              WP(C) NO. 5342 OF 2025
   PETITIONER:

          M/S. BRIGHTTECH INTERIORS & EXTERIORS PVT. LTD. 33/49/GI, ABHAYA
          MATHA CHURCH ROAD, VENNALA P.O., ERNAKULAM, REPRESENTED BY ITS
          MANAGING DIRECTOR MR.SHIBU CHAMMANIKODATH FRANCIS, PIN-686028

   RESPONDENTS:

      1. UNION OF INDIA, REPRESENTED BY THE SECRETARY, MINISTRY OF FINANCE,
         DEPARTMENT OF REVENUE, NORTH BLOCK, NEW DELHI, PIN-110001
      2. THE JOINT COMMISSIONER OF CENTRAL TAX AND CENTRAL EXCISE CENTRAL
         REVENUE BUILDING, I.S.PRESS ROAD, KOCHI, PIN-682018
      3. THE COMMISSIONER (APPEALS) OFFICE OF THE COMMISSIONER (APPEALS)
         CENTRAL TAX AND CENTRAL EXCISE, CENTRAL REVENUE BUILDING, I.S.PRESS
         ROAD, KOCHI, PIN-682018


        Writ petition (civil) praying inter alia that in the circumstances
   stated in the affidavit filed along with the WP(C) the High Court be
   pleased to stay the operation and implementation of Exhibit P-3 Order and
   direct the 3rd Respondent to abstain from adjudicating the Departmental
   Appeal in Appeal No. 123/ST/CHN/2019-DC, pending disposal of present writ
   Petition.


        This petition again coming on for orders upon perusing the petition
   and the affidavit filed in support of WP(C) and this Court's order dated
   10.02.2025, upon hearing the arguments of M/S. AKHIL SURESH, KALLIYANI
   KRISHNA B., AMRITH M.J., ISABELL MANOJ & RAHUL T., Advocates for the
   petitioner, the court passed the following:
 WP(C) No.5342/2025                               2/3                              Order Date : 04-03-2025




                                 BECHU KURIAN THOMAS, J.
                           ......................................................
                                   W.P.(C) No.5342 of 2025
                             ...................................................
                           Dated this the 4th day of March, 2025



                                                ORDER

The Deputy Solicitor General of India (in charge) takes notice for the first respondent and seeks time to get instructions.

Post on 25.03.2025.

sd/-

BECHU KURIAN THOMAS JUDGE AMV/04/03/2025 WP(C) No.5342/2025 3/3 Order Date : 04-03-2025 APPENDIX OF WP(C) 5342/2025 Exhibit P-1 A TRUE COPY OF THE SHOW CAUSE NOTICE SHOW CAUSE NOTICE NO. 32/2017 DATED 21.06.2017 Exhibit P-2 A TRUE COPY OF THE REPLY TO SHOW CAUSE NOTICE DATED 26.07.2017 Exhibit P-3 A TRUE COPY OF THE ORDER-IN-ORIGINAL NO.06/2019/ST DATED 08.02.2019 Exhibit P-4 A TRUE COPY OF THE LETTER DATED 04.11.2024 Exhibit P-5 A TRUE COPY OF THE LETTER DATED 06.01.2025 Exhibit P-6 A TRUE COPY OF THE LETTER DATED 23.01.2025 Exhibit P-7 A TRUE COPY OF THE EMAIL DATED 29.01.2025