Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9(5)] [Section 9] [Entire Act]

State of West Bengal - Subsection

Section 9(5)(i) in West Bengal Yoga and Naturopathic System of Medicine Rules, 2015

(i)A person who has completed a one year certificate course in Yoga & Naturopathy from a registered University or College or Institution after passing the Madhvamik or equivalent examination from any recognized Board may apply for registration as 'Registered Yoga Trainee' in Form IIIB: