Patna High Court - Orders
Sunil Kumar Poddar vs State Of Bihar & Anr on 28 April, 2014
Author: Jyoti Saran
Bench: Jyoti Saran
Patna High Court CR. REV. No.368 of 2014 (2) dt.28-04-2014
IN THE HIGH COURT OF JUDICATURE AT PATNA
Criminal Revision No.368 of 2014
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Sunil Kumar Poddar
.... .... Petitioner/s
Versus
State of Bihar & Anr
.... .... Opposite Party/s
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Appearance:
For the Petitioner/s : Mr.
For the Respondent/s : Mr.
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CORAM: HONOURABLE MR. JUSTICE JYOTI SARAN
ORAL ORDER
02. 28-04-2014Limitation matter shall be considered at the time of admission.
(Jyoti Saran, J) S.Sb/-