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Patna High Court - Orders

Sunil Kumar Poddar vs State Of Bihar & Anr on 28 April, 2014

Author: Jyoti Saran

Bench: Jyoti Saran

         Patna High Court CR. REV. No.368 of 2014 (2) dt.28-04-2014




                         IN THE HIGH COURT OF JUDICATURE AT PATNA
                                           Criminal Revision No.368 of 2014
                      ======================================================
                      Sunil Kumar Poddar
                                                                             .... .... Petitioner/s
                                                       Versus
                      State of Bihar & Anr
                                                                        .... .... Opposite Party/s
                      ======================================================
                      Appearance:
                      For the Petitioner/s    :   Mr.
                      For the Respondent/s      : Mr.
                      ======================================================
                      CORAM: HONOURABLE MR. JUSTICE JYOTI SARAN
                      ORAL ORDER

02.   28-04-2014

Limitation matter shall be considered at the time of admission.

(Jyoti Saran, J) S.Sb/-