Section 33 in Multi State Co-Operative Societies Act, 1984
33. Association of Employees in the Management Decision Making Process.
- Every multi- State co-operative society shall devise such procedure, as may be specified in the bye-laws or in the administrative instructions, for association of the representatives of employees of such multi-State co-operative societies at such level or bodies as may be specified in the bye-laws or the instructions issued in this regard in the management decision making process.
