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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(1)(k) in Bihar Shatabdi Unorganized Sector Workers and Artisans Social Security Scheme 2011

(k)"Permanent Partial Disability" means loss of one eye or one limb due to an accident and includes cases of paralysis of one limb caused due to accident or otherwise;