Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 60] [Entire Act]

State of Maharashtra - Subsection

Section 60(e) in The Maharashtra Debt Relief Act, 1975

(e)the Agricultural Refinance Corporation constituted under the Agricultural Refinance Corporation Act, 1963; and