Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Jammu & Kashmir High Court

Jagdev Singh vs Shiv Kumar Singh And Another on 6 July, 2020

Author: Sanjeev Kumar

Bench: Sanjeev Kumar

                                                                                  Serial. No. 680


                               HIGH COURT OF JAMMU AND KASHMIR
                                          AT JAMMU


                                                                        CFA No. 27/2007
                                                                        IA No. 28/2007


           Jagdev Singh                                                          ...Appellant(s)

                                           Through:- None.

                               V/s

           Shiv Kumar Singh and another                                        ...Respondent(s)

                                           Through:- None.



           CORAM:              HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE


                                                    ORDER

Await appearance of learned counsel for the parties.

Adjourned, to be listed on 27.08.2020.

(Sanjeev Kumar) Judge JAMMU 06.07.2020 Shivalee SHIVALEE KHAJURIA 2020.07.07 10:22 I attest to the accuracy and integrity of this document