Jammu & Kashmir High Court
Jagdev Singh vs Shiv Kumar Singh And Another on 6 July, 2020
Author: Sanjeev Kumar
Bench: Sanjeev Kumar
Serial. No. 680
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
CFA No. 27/2007
IA No. 28/2007
Jagdev Singh ...Appellant(s)
Through:- None.
V/s
Shiv Kumar Singh and another ...Respondent(s)
Through:- None.
CORAM: HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE
ORDER
Await appearance of learned counsel for the parties.
Adjourned, to be listed on 27.08.2020.
(Sanjeev Kumar) Judge JAMMU 06.07.2020 Shivalee SHIVALEE KHAJURIA 2020.07.07 10:22 I attest to the accuracy and integrity of this document