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State of Rajasthan - Section

Section 173 in The General Rules (Civil), 1986

173. Arrangement of records and labelling of bundles.

- In the bundle, the records shall be kept according to their serial number in the list or register of disposed of cases, the bundles shall be so arranged as to secure better facility of access to more recent records.On each bundle shall be painted, by means of a stencil plate or otherwise the year and month and the class of records and to each bundle shall be attached a label showing by their serial numbers the earliest and latest records, for the time being, belonging to that bundle.The Judge-in-charge may assign different coloured bastas to the different courts from which records are received.