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[Cites 0, Cited by 0] [Section 87(3)] [Section 87] [Entire Act]

State of Rajasthan - Subsection

Section 87(3)(iv) in Rajasthan Goods and Services Tax Rules, 2017

(iv)Over the Counter payment through authorised banks for deposits upto ten thousand rupees per challan per tax period, by cash, cheque or demand draft: