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[Cites 0, Cited by 0] [Section 113(2)] [Section 113] [Entire Act]

State of Odisha - Subsection

Section 113(2)(f) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(f)a site plan traced out of revenue village settlement map in operation indicating therein in red colour the lands to which the application relates and surrounding plots ;