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[Cites 0, Cited by 0] [Section 44(2)] [Section 44] [Entire Act]

Union of India - Subsection

Section 44(2)(vii) in The Haj Committee Act, 2002

(vii)the number of members of a Joint State Committee or of a Committee for Union territory under the proviso to clause (vi) of sub- section (1) of section 18;