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[Cites 0, Cited by 0] [Section 13(7)] [Section 13] [Entire Act]

State of Andhra Pradesh - Subsection

Section 13(7)(c) in Andhra Pradesh Exhibition of Films on Television Screen through Video Cassette Recorders (Regulation) Rules, 2006

(c)The proceedings of the Executive Engineer (R & B) either issuing or refusing to issue the structural soundness certificate, shall be sent to the licensing authority and a copy thereof shall be sent to the applicant.