Gujarat High Court
Devubha Pratapsinh Jadeja vs Digjam Woolen Mills & on 28 April, 2014
Author: Paresh Upadhyay
Bench: Paresh Upadhyay
C/SCA/17189/2013 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 17189 of 2013
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DEVUBHA PRATAPSINH JADEJA....Petitioner(s)
Versus
DIGJAM WOOLEN MILLS & 1....Respondent(s)
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Appearance:
MR YOGEN N PANDYA, ADVOCATE for the Petitioner(s) No. 1
MS PARUL P VASAVADA, ADVOCATE for the Respondent(s) No. 1
NOTICE SERVED for the Respondent(s) No. 2
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CORAM: HONOURABLE MR.JUSTICE PARESH UPADHYAY
Date : 28/04/2014
ORAL ORDER
In view of sick note of learned advocate for the respondent, stand over to 29.04.2014.
(PARESH UPADHYAY, J.) mhdave/49 Page 1 of 1