Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 53(2)] [Section 53] [Entire Act] State of Punjab - Subsection Section 53(2)(j) in The Punjab Homoeopathic Practitioners Act, 1965 (j)the amount of security to be furnished and the manner in which it is to be furnished as required by sub-section (1) of section 36;