Delhi High Court - Orders
Dalbir Singh Gusain vs State & Anr on 13 October, 2023
Author: Amit Sharma
Bench: Amit Sharma
$~17
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.A. 276/2017
DALBIR SINGH GUSAIN ..... Appellant
Through: Mr. Shailender Negi, Advocate.
versus
STATE & ANR. ..... Respondents
Through: Ms. Priyanka Dalal, APP for State.
Mr. Rishi Bhardwaj, Advocate for R-
2.
CORAM:
HON'BLE MR. JUSTICE AMIT SHARMA
ORDER
% 13.10.2023
1. List the appeal for hearing on 19.02.2024.
2. In the meantime, the parties are at liberty to file a brief written synopsis of their submissions, running into not more than 3 pages, alongwith their judgments on which they seek to place reliance, after providing an advance copy to learned counsel appearing on behalf of the other side.
AMIT SHARMA, J OCTOBER 13, 2023/nk This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/10/2023 at 14:52:24