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Delhi High Court - Orders

Dalbir Singh Gusain vs State & Anr on 13 October, 2023

Author: Amit Sharma

Bench: Amit Sharma

                                    $~17
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           CRL.A. 276/2017
                                                DALBIR SINGH GUSAIN                                                              ..... Appellant
                                                              Through:                                         Mr. Shailender Negi, Advocate.

                                                                                      versus

                                                STATE & ANR.                                                                    ..... Respondents
                                                                                      Through:                 Ms. Priyanka Dalal, APP for State.
                                                                                                               Mr. Rishi Bhardwaj, Advocate for R-
                                                                                                               2.
                                                CORAM:
                                                HON'BLE MR. JUSTICE AMIT SHARMA
                                                                                      ORDER

% 13.10.2023

1. List the appeal for hearing on 19.02.2024.

2. In the meantime, the parties are at liberty to file a brief written synopsis of their submissions, running into not more than 3 pages, alongwith their judgments on which they seek to place reliance, after providing an advance copy to learned counsel appearing on behalf of the other side.

AMIT SHARMA, J OCTOBER 13, 2023/nk This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/10/2023 at 14:52:24