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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Punjab - Subsection

Section 22(c) in Punjab Juvenile Justice (Care and Protection of Children) Rules, 2014

(c)to reach out to such children in need of care and protection who are not in a position to be produced before the said Committee, being in difficult circumstances, with support from the District Child Protection Unit or State Child Protection Unit or the State Government;