Madhya Pradesh High Court
Annu vs The State Of Madhya Pradesh on 18 December, 2023
Author: Prakash Chandra Gupta
Bench: Prakash Chandra Gupta
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE CRR No. 825 of 2017 (ANNU AND OTHERS Vs THE STATE OF MADHYA PRADESH) Dated : 18-12-2023 Shri Vishal Modiwal, Advocate for the applicant No.3.
Shri Viraj Godha, Panel Lawyer for the non-applicant/State.
Counsel for the applicant prays for time to comply the order dated 28.06.2019.
List in due course.
(PRAKASH CHANDRA GUPTA) JUDGE gp Signature Not Verified Signed by: GEETA PRAMOD Signing time: 18-12-2023 17:59:39