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Patna High Court - Orders

Aditya Narayan Jha Anal vs The State Of Bihar on 10 May, 2013

Author: Dinesh Kumar Singh

Bench: Dinesh Kumar Singh

                     IN THE HIGH COURT OF JUDICATURE AT PATNA
                                  Criminal Miscellaneous No.45085 of 2012
                   ======================================================
                   Aditya Narayan Jha Anal
                                                                     .... ....   Petitioner/s
                                                  Versus
                   The State Of Bihar
                                                                 .... .... Opposite Party/s
                   ======================================================
                   CORAM: HONOURABLE MR. JUSTICE DINESH KUMAR
                   SINGH
                                             ORAL ORDER


2     10-01-2013

As prayed for, put up this matter on 15th of January, 2013.

(Dinesh Kumar Singh, J) Shageer/-